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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(1)(c) in Kerala University Act, 1969

(c)persistent default or refusal to carry out all or any of the duties imposed on any of the authorities of the college by this Act or the Statutes or Ordinances or Regulations or Rules or Bye-laws or lawful orders passed thereunder ;