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State of Uttarakhand - Section

Section 5 in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

5. Procedure of action taken on delay in payment of compensation amount.

- From the date on which the compensation is to be paid, the delay in the payment of compensation beyond 15 days shall be paid in the same manner as done for delay in payment of wages.