Section 32(6)(c) in The M.P. Vanijyik Kar Adhiniyam, 1994

[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(6)(c) in The M.P. Vanijyik Kar Adhiniyam, 1994

(c)assessed under sub-section (6) or sub-section (7) of Section 27 or Section 28 together with the interest and/or penalty, if any, directed to be paid thereunder, and

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State of Madhya Pradesh - Subsection

Section 32(6)(c) in The M.P. Vanijyik Kar Adhiniyam, 1994