Madhya Pradesh High Court
Dr. Raj Kumar Parwani vs The State Of Madhya Pradesh on 31 January, 2023
Author: Pranay Verma
Bench: Pranay Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 4139 of 2019 (DR. SAPNA RAJE Vs MEDICAL EDUCATION DEPARTMENT AND OTHERS) WP/04437/2019, WP/04465/2019, WP/04472/2019, WP/04518/2019, WP/04547/2019, WP/04591/2019, WP/04641/2019, WP/04811/2019, WP/05546/2019, WP/05681/2019, WP/05682/2019, WP/06402/2019 Dated : 31-01-2023 Parties through their counsel. As jointly agreed by the parties, list on 16.02.2023. In the meanwhile, parties are directed to complete the pleadings.
(PRANAY VERMA) JUDGE rashmi Signature Not Verified Signed by: RASHMI PRASHANT Signing time: 01-Feb-23 1:09:24 PM