Section 10(3) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020
(3)Save as otherwise provided in this Act, the Authority or any of its officers or otheremployees or any agency that maintains the Jan-Aadhaar Resident Data Repository shall not,whether during his service or thereafter, reveal any information stored in the Jan-AadhaarResident Data Repository or authentication record to anyone except in accordance with anylaw for the time being in force:Provided that any information of Jan-Aadhaar card holder stored in the Jan-AadhaarResident Data Repository may be revealed to such holder on a request made by him in themanner specified in regulations.
