Supreme Court - Daily Orders
Lilian Coelho vs Myra Philomena Coalho on 13 September, 2023
Bench: C.T. Ravikumar, Sudhanshu Dhulia
ITEM NO.301 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7198/2009
LILIAN COELHO & ORS. Appellant(s)
VERSUS
MYRA PHILOMENA COALHO Respondent(s)
Date : 13-09-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Sudarsh Menon, AOR
Mr. Rohan Sharma, Adv.
Mr. Rajesh Rathod, Adv.
Mr. Samarondra Beura, Adv.
Mr. Usha Rani Pradhan, Adv.
Mr. Shine P. Sasidhar
For Respondent(s) Mr. Erach Kotwal, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Deepti Sarin, Adv.
Ms. Akanksha Thapa, Adv.
Mr. Ashutosh P. Shukla, Adv.
Mrs. Manik Karanjawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsels for the parties.
Hearing concluded.
Judgment reserved.
Short written submissions, not exceeding five pages, shall be filed by the parties by 20.9.2023.
Signature Not Verified(DR. NAVEEN RAWAL) Digitally signed by NIRMALA NEGI Date: 2023.09.13 (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS 16:50:44 IST Reason: COURT MASTER (NSH)