Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of Tamilnadu - Subsection Section 159(3) in Tamil Nadu Panchayats Act, 1994 (3)No notification issued under sub-section (1) or sub-section (2) shall take effect until sixty days from the date of its publication.
