Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(1) in Micro, Small And Medium Enterprises Development (Furnishing Of Information) Rules, 2009 (1)The information shall be furnished to the officer in the Form annexed to these rules and sent by registered post or in person, as the case may be.
