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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(1)(d) in The M.P. Municipal Corporation Act, 1956

(d)the maintenance of the fire-brigade for extinguishing fire, and protection of [life] [Substituted by M.P. Act No. 13 of 1961.] and property when fires occur;