Supreme Court - Daily Orders
Mahle Anand Filter Systems Pvt. Ltd. ... vs Assistant Commissioner Of Income Tax ... on 7 July, 2023
Bench: Aniruddha Bose, Sanjay Kumar
ITEM NO.41 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 17167/2019
(Arising out of impugned final judgment and order dated 15-02-2019
in ITA No. 159/2019 passed by the High Court Of Delhi At New Delhi)
MAHLE ANAND FILTER SYSTEMS PVT. LTD.
(FORMERLY KNOWN AS MAHLE
FILTER SYSTEMS INDIA PVT. LTD.) Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER OF INCOME TAX
CIRCLE 6(1) NEW DELHI Respondent(s)
Date : 07-07-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha, AOR
Mr. Neeraj Jain, Adv.
Mr. Aniket D. Agarwal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
We do not find any reason to interfere with the order impugned in this petition.
The special leave petition is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.07.07 17:02:08 IST Reason: (SNEHA DAS) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR