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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(6)(b) in Andhra Pradesh Unaided Minority Professional institutions (Regulation of Admissions into Under-graduate Professional Courses through Common Entrance Test) Rules 2006

(b)Vacant seats, if any, at the end of the above counseling process shall be filled up by single window counseling by inviting candidates, other than the concerned minority in the order of merit assigned in EAMCET.]