Himachal Pradesh High Court
M/S Him Fresh Produce Pvt. Ltd. vs . State Of H.P. And Ors. on 4 July, 2022
Bench: Sabina, Satyen Vaidya
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M/s Him Fresh Produce Pvt. Ltd. Vs. State of H.P. and ors.
CWP No.611 of 2019 04.07.2022 Present: Mr. Satprakash, Advocate, on behalf of Mr. Rajinder Singh Verma, Advocate, for the petitioner.
Mr. Kunal Thakur, Deputy Advocate General, for respondents No. 1 to 3.
Ms. Pooja Thakur, Advocate, on behalf of Mr. Y.P.Sood, Advocate, for respondents No. 4 to 6.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after one week.
( Sabina ) Judge ( Satyen Vaidya ) Judge 4th July, 2022 (sushma) ::: Downloaded on - 04/07/2022 20:05:59 :::CIS