Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(f) in Kerala Municipality Act, 1994

(f)convert a Village Panchayat into a [Town Panchayat or a Municipal Council] [ Substituted 'Town Panchayat' by Act 14 of 1999, w.e.f. 24-3-1999.]; or