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Allahabad High Court

Ram Babu Diwakar And 2 Others vs State Of U.P. And 3 Others on 22 January, 2019

Author: Prakash Padia

Bench: Prakash Padia





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 100 of 2019
 

 
Petitioner :- Ram Babu Diwakar And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Harsh Vardhan Gupta
 

 
Hon'ble Prakash Padia,J.
 

On the request made on behalf of learned counsel for the respondents, put up this matter on 28.1.2019 as fresh. When the matter is next listed, office is directed to show the name of Mr. Shiv Baboo, Advocate, as counsel for the petitioner in the cause list.

Order Date :- 22.1.2019 Pramod Tripathi