Allahabad High Court
Ram Babu Diwakar And 2 Others vs State Of U.P. And 3 Others on 22 January, 2019
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 100 of 2019 Petitioner :- Ram Babu Diwakar And 2 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Seemant Singh Counsel for Respondent :- C.S.C.,Harsh Vardhan Gupta Hon'ble Prakash Padia,J.
On the request made on behalf of learned counsel for the respondents, put up this matter on 28.1.2019 as fresh. When the matter is next listed, office is directed to show the name of Mr. Shiv Baboo, Advocate, as counsel for the petitioner in the cause list.
Order Date :- 22.1.2019 Pramod Tripathi