Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 17 in The Amending Act, 1901 17. The entries relating to Mad. Acts 3 of 1886, 3 of 1890 and 1 of 1892 repealed by Act 12 of 1927, s. 2 and Sch.
