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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(i) in First Statutes of the Jai Narayan Vyas University Jodhpur

(i)to appoint, from time to time the Registrar, Librarian Principals of Colleges and Heads Of Institutions established by the University, and such Professors, Readers, Lecturers and other members of the teaching staff as may be necessary on the recommendations of the Selection Committee constituted for the purpose: