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State of West Bengal - Section

Section 327 in The West Bengal Motor Vehicles Rules, 1989

327.

Every motor vehicle plying within the district of Darjeeling shall be fitted with a fog light of one of the makes approved by the Registering Authority :Provided that this rule shall not apply to motor vehicles used solely within the limits of Kalimpong and Siliguri sub-divisions in the district of Darjeeling,