Section 24(1)(b) in Model Rules, 2011 under Bengal Ferries Act, 1885

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(1)(b) in Model Rules, 2011 under Bengal Ferries Act, 1885

(b)Where benches or thwarts are provided the number of passenger to be carried may be calculated at the rate of 2 Persons for every running meters of seating accommodation; or

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State of Bihar - Subsection

Section 24(1)(b) in Model Rules, 2011 under Bengal Ferries Act, 1885