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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(i) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(i)ensure that life and property of senior citizen of the district are protect and they are able to live with security and dignity: