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[Cites 0, Cited by 2] [Section 52A(2)] [Section 52A] [Entire Act]

Union of India - Subsection

Section 52A(2)(b) in The Copyright Act, 1957

(b)the name and address of the person who has made the video film and a declaration by him that he obtained the necessary licence or consent from the owner of the copyright in such work of making such video film; and