Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(4) in Haryana District Mineral Foundation Trust Rules, 2016 (4)The 20% of the Fund kept aside as endowment shall be invested as per the guidelines issued by the State Government from time to time.
