Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Chattisgarh - Subsection Section 46(3) in The Chhattisgarh Vanijyik Kar Niyam, 1995 (3)[ .........] [[Sub-rule of 46 deleted by Notification No.71, dated 23.09.2004 w.e.f. 04.09.2004, Prior deletion, it read as under:
