Madhya Pradesh High Court
Vikram Rawat vs The State Of Madhya Pradesh on 31 January, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 1132 of 2023 (VIKRAM RAWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 31-01-2023 Shri Prashant Sharma, learned counsel for the petitioner.
Shri B.M.Shrivastava, learned Public Prosecutor for the State.
Learned Public Prosecutor for the State is directed to call for the case diary.
List after a week.
(DEEPAK KUMAR AGARWAL) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 01-02-2023 09:46:52 AM