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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(8)(ii) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(ii)control of air-pollution due to dust exhaust emissions or fumes during mining or processing operations for minor mineral and related activities and containing the same within permissible limits specified under any environmental law for the time being in force ;