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State of Goa - Section

Section 377 in The City of Panaji Corporation Act, 2002

377. Power to prevent extravagant establishment.

- If, in the opinion of the State Government, the number of persons employed by the Corporation as officers or servants, or whom the Corporation may propose to employ as such, or the remuneration assigned by the Corporation to those persons or any of them, is excessive, the Corporation shall, on the requirement of the State Government, reduce the number of those persons or the remuneration as the case may be.