Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(g) in The Jammu and Kashmir Entry Tax on Goods Act, 2000

(g)[ Omitted] [Clause (g) omitted by Act XIII of 2007, Section 5, w.e.f. 11-09-2007.]