Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(1a) in The Bengal Vagrancy Act, 1943 (1a)[ "Board of Visitors" means a Board of Visitors established under subsection (1) of section 13A ;] [Clause (a) first Inserted by President's Act 23 of 1968 and finally the same Substituted by W. B. Act 5 of 1970.]
