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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(i) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(i)in sub-section (1), for clause (c), the following clause shall be substituted, namely:—"(c) all sums including charges and benefit sharing amount received by the State Biodiversity Board and from such other sources as may be decided by the State Government;";