Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 7A in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

7A. [ The office of member of a District Development Council.] [Inserted by Tamil Nadu Legislature (Prevention of Disqualification) (Amendment) Act, 1971 (Tamil Nadu Act 46 of 1971).]