Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] NCT Delhi - Section Section 24 in The Delhi Excise Act, 2009 24. Prohibition of employment of certain persons. No licensee shall employ or permit to be employed in his premises any person under the age of twenty one years, or suffering from contagious disease.
