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State of Assam - Section

Section 12 in Assam Panchayat Act, 1994

12. Term of Office and conditions of service of president and vice president of Gaon Panchayat.

(1)The term of office of every President and every Vice-President shall, save as otherwise And conditions provided in of service of President and Vice-President of Gaon Panchayat
(2)Allowances and other conditions of service of President and Vice-President shall be as may be prescribed.