Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140(6)] [Section 140] [Entire Act]

State of Odisha - Subsection

Section 140(6)(ii) in Odisha Goods and Services Tax Act, 2017

(ii)the said registered person is not paying tax under section 10;