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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Uttar Pradesh - Subsection

Section 147(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)The employer shall display and maintain suitable warning signs at conspicuous places at a building or other construction work in Hindi and in a local language understood by the majority of the building workers.