Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 26 in Bihar Engineering Service Rules, 1939

26.

The initial pay of promoted officer shall be governed in accordance with Appendix 6 of the Bihar Service Code.