Punjab-Haryana High Court
M/S Dhingra Jardine Infrastructure Pvt ... vs State Of Haryana And Ors on 30 January, 2017
Author: Rajesh Bindal
Bench: Rajesh Bindal, Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.24700 of 2015 (O&M)
Date of decision: 30.01.2017
M/s Dhingra Jardine Infrastructure Pvt. Ltd.
..... Petitioner
Versus
The State of Haryana and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL HON'BLE MR. JUSTICE HARINDER SINGH SIDHU Present: Mr. Sandeep Goyal, Advocate and Mr. Rishabh Singla, Advocate, for the petitioner. Mr. Lokesh Sinhal, Additional Advocate General, Haryana. RAJESH BINDAL, J For order, see detailed reasons recorded in separate order passed today in CWP No. 20788 of 2015 titled as M/s Dhingra Jardine Infrastructure Pvt. Ltd. vs. The State Haryana and others.
(RAJESH BINDAL) JUDGE (HARINDER SINGH SIDHU) JUDGE 30.1.2017 sharmila Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 05-02-2017 03:50:29 :::