Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Chattisgarh - Subsection Section 37(a) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987 (a)to the repayment of debts incurred by the University tor the purpose of this Act and the Statutes, and the Regulations made thereunder;
