Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(14) in Assam Panchayat Act, 1994

(14)Education including Primary and Secondary Schools. - (a) promotion of primary and Secondary education.
(b)Construction, repairs and maintenance of Primary School Buildings.
(c)Promotion of Social Education through Youth Clubs and Mahila Mandals.