Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Union of India - Subsection Section 55(8) in The Gas Cylinders Rules, 2016 (8)No license or approval shall be renewed or revalidated if the application for renewal or revalidation is received by the Chief Controller or Controller after one year of the date of its expiry.
