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State of Rajasthan - Section

Section 3 in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

3. Act to override other laws.

- Save as otherwise expressly provided in this Act, the provisions of this Act, and of the rules and order made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any other law and rules for the time being in force or any instrument having effect by virtue of any law or usage, agreement, settlement, grant, sanad or any decree or order of any court or other authority.