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State of Assam - Section

Section 205 in Instructions Relating to Liquor

205. Officers from whom security is to be taken and amounts of such security.

- Security will be taken from the following Excise Officers to the amount noted against each :
  Rs.
Inspectors 250
Sub-Inspectors 100
Distillery and depot Clerks 100
Officers-in-charge of spirit warehouses where consumption is15,000 L.P5. gallons per annum 500
Officers-in-charge of spirit warehouses where consumption is15,000 L.P. gallons or less in the year 250
Excise Head Clerk Cachar 150
Excise Head Clerk Sylhet 150
Excise Head Clerk Khasi and Jaintia Hills 50
Excise Head Clerk Goalpara 100
Excise Head Clerk Kamrup 150
Excise Head Clerk Darrang 200
Excise Head Clerk Nowgong 150
Excise Head Clerk Sibsagar 200
Excise Head Clerk Lakhimpur 250
Excise Head Clerk Special Branch 100
Provided that the Excise Commissioner may, at his discretion exempt any Excise Officer from the obligation of furnishing security. In no case should the security fixed by the preceding clause fall short of 10 per cent in excess of the maximum amount likely to be in the custody of an officer at one time. In such cases the amounts should be raised proportionally under the orders of the Deputy Commissioner. The security of Officers of 20 years, pensionable service or upwards may be diminished, with the sanction of the Excise Commissioner by a sum not exceeding one-half the amount.