Section 2(g) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963
(g)[ "Examiner" means the Examiner, Local Fund Audit Department, Rajasthan, Jaipur.] [Added by Notification No. 10(102)Edu/VI/78, dated 28-5-1979 [1-4-1979].]
