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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3) in The Khadi and Village Industries Commission Rules, 2006

(3)The Commission shall consider and approve in consultation with the Financial Adviser, the budget estimates with such changes as it things fit at the meeting to which the consideration of the budget estimates fixed by a resolution of the Commission.