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State of Jammu-Kashmir - Section

Section 34 in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

34. Other officers belonging to Sate Agricultural Marketing Service.

- There shall be such other officers to every market committee who shall be member of the State Agricultural Marketing Service, as the Government may determine and they shall be appointed by the Director/Board; provided that an officer may be appointed for more than one market committee.