[Cites 0, Cited by 0]
[Entire Act]
State of Uttar Pradesh - Section
Section 450 in The General Rules (Civil), 1957
450. Catalogue.
- Official publication will be issued from the Government Press; and officers receiving such publications shall register them, as well as books purchased by them, in a catalogue which shall be kept in the following form :-| Class | Sub-head, if any | Serial number | Title | Number of volume | [Price] [Added by Notification No. 10/VIII-b-272, dated 13-1-1964, published in U. P. Gazette, Part II, dated 31-10-1964.] | Date of receipt | Number of copies received | Reamrks | |
| English | Other Scripts | ||||||||
| 1 | 2 | 3 | 4 | 5 | 5-A | 6 | 7 | 8 | 9 |