Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Kerala - Subsection Section 14(2) in A.P.J. Abdul Kalam Technological University Act, 2015 (2)The Vice-Chancellor shall have the power, to convene meetings of any of the authorities, bodies or committees, as and when he considers that such meeting is necessary.
