Section 16(1) in New Town, Kolkata Development Authority Act, 2007
(1)in the sphere of public works,-(a)providing by itself or by an agency, means for supply of water for public and private purposes;(b)construction, maintenance and cleansing of sewers and drains, sewerage and drainage works;(c)construction, maintenance, alteration and improvement of public streets and street furniture, bridges and culverts, fly-overs, sub-ways, cause-ways and the like;(d)lighting of public streets and other public places;(e)planting and care of trees on road-side and elsewhere;
