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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3) in The Faridabad Development Corporation Act, 1956

(3)All rules made under this section shall, as soon as may be after they are made, be laid before both Houses of Parliament.THE SCHEDULE[See section 2(c)]Areas of Faridabad.- Faridabad is included within the following boundaries, namely :-North - Karkhana garden, Railway Station and Rest House, Faridabad, buildings belonging to Shrimati Sushila Devi and abadi Fetehpur Chandela.East - Delhi-Mathura Road.South - Abadi village Majasar.West - Badkhal Band; Hill of villages Dabwa, Nawadah Koh and Daulatabad; Abadi village Saran.