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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(a) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(a)that the building in bona fide required by the landlord for carrying out repairs which cannot be carried out without the building being vacated, or