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Bombay High Court

Godrej Industries Ltd vs The Assistant Commissioner Of Income ... on 10 July, 2023

Author: K.R. Shriram

Bench: K.R. Shriram

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                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                      WRIT PETITION (L) NO.4397 OF 2023

Kunal Naresh Shah                                            ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 23(1) Mumbai & Ors.                                   ....Respondents

                                         AND
                             WRIT PETITION NO.3691 OF 2022

Triple Securities Pvt Ltd.                                   ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 8(3)(1) Mumbai & Ors.                                 ....Respondents

                                         AND
                             WRIT PETITION NO.5012 OF 2022

The Great Eastern Shipping Co. Ltd.                          ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 5(3)(1) Mumbai & Ors.                                 ....Respondents

                                        AND
                         WRIT PETITION (L) NO. 23327 OF 2022

Apana Buildcon LLP                                           ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 22(1) Mumbai & Ors.                       ....Respondents
                                  AND
                 WRIT PETITION (L) NO.25929 OF 2022

Victory Realtors Pvt Ltd.                                    ....Petitioner
     V/s.
Income Tax Officer,
Ward 11(3)(1) Mumbai & Ors.                                  ....Respondents

                                         AND
                             WRIT PETITION NO.1839 OF 2023


Meera Jadhav



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Mayuresh                                                     ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 19(3) Mumbai & Ors.                                   ....Respondents

                                        AND
                         WRIT PETITION (L) NO. 29687 OF 2022

Pradeep Ghisulal Rathod                                      ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Central Circle 5(2)Mumbai & Ors.                             ....Respondents

                                        AND
                         WRIT PETITION (L) NO. 30026 OF 2022

Gaurav Pradeep Rathod                                        ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Central Circle 5(2) Mumbai & Ors.                            ....Respondents

                                        AND
                         WRIT PETITION (L) NO.30418 OF 2022

Famy Care Pvt Ltd.                                           ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 2(1)(1) Mumbai & Ors.                                 ....Respondents

                                        AND
                         WRIT PETITION (L) NO.33193 OF 2022

Urmiladevi Taparia                                           ....Petitioner
     V/s.
Income Tax Officer,
Ward 23(3)(1) Mumbai & Ors.                                  ....Respondents

                                         AND
                             WRIT PETITION NO.1745 OF 2023

Santosh Kashinath Padhi                                      ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,

Meera Jadhav



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Circle 22(1) Mumbai & Ors.                                   ....Respondents

                                        AND
                         WRIT PETITION (L) NO.12490 OF 2023

Flyjac Logistics Pvt Ltd.                                    ....Petitioner
      V/s.
Deputy Commissioner of Income Tax,
(TP) 2(1)(1) Mumbai & Ors.                                   ....Respondents

                                         AND
                             WRIT PETITION NO.1414 OF 2023

Globeop Financial Services (India) Pvt Ltd.                  ....Petitioners
       V/s.
Assistant Commissioner of Income Tax,
Circle 15(1)(2) Mumbai & Ors.                                ....Respondents

                                        AND
                         WRIT PETITION (L) NO.26915 OF 2022

Siemens Ltd.                                                 ....Petitioner
       V/s.
Deputy Commissioner of Income Tax,
Circle 8(2)(1) Mumbai & Ors.                                 ....Respondents

                                          AND
                              WRIT PETITION NO.103 OF 2023

Ranna Vipul Acharya                                          ....Petitioner
     V/s.
Income Tax Officer,
Ward 24(3)(1) Mumbai & Ors.                                  ....Respondents

                                          AND
                              WRIT PETITION NO.244 OF 2023

Jyotiprasad Taparia                                          ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 2(1)(1) Mumbai & Ors.                                 ....Respondents

                                          AND

Meera Jadhav



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                              WRIT PETITION NO.245 OF 2023

Aruna Taparia                                                ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 32(1) Mumbai & Ors.                                   ....Respondents

                                        AND
                         WRIT PETITION (L) NO. 27148 OF 2022

L & T Investment Management Ltd.                             ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 2(2)(1) Mumbai & Ors.                                 ....Respondents

                                        AND
                         WRIT PETITION (L) NO.27166 OF 2022

L & T Investment Management Ltd.                             ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 2(2)(1) Mumbai & Ors.                                 ....Respondents

                                         AND
                             WRIT PETITION NO. 446 OF 2023

Narendrapal Gupta (HUF)                                      ....Petitioner
     V/s.
Income Tax Officer,
Ward 17(2)(1) Mumbai & Ors.                                  ....Respondents
                                         AND
                             WRIT PETITION NO. 450 OF 2023

Godrej Industries Ltd.                                       ....Petitioner
       V/s.
Assistant Commissioner of Income Tax,
Circle 14(1)(2) Mumbai & Ors.                                ....Respondents

                                          ----
Mr. Atul K Jasani for petitioners.
                                           ----



Meera Jadhav



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                                        CORAM : K.R. SHRIRAM &
                                                FIRDOSH P. POONIWALLA, JJ.

DATED : 10th JULY 2023 P.C. :

1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 19th August 2023. Rejoinder, if any, to be filed and copy served by 4th September 2023.
3 Petitions be listed on 9th October 2023 for admission. 4 Ad-interim relief granted earlier to continue until 31 st October 2023.

(FIRDOSH P. POONIWALLA, J.) (K.R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 12:51:51 :::