Bombay High Court
Godrej Industries Ltd vs The Assistant Commissioner Of Income ... on 10 July, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
1/5 production-wp-4397-23&ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.4397 OF 2023
Kunal Naresh Shah ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 23(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO.3691 OF 2022
Triple Securities Pvt Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 8(3)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO.5012 OF 2022
The Great Eastern Shipping Co. Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 5(3)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO. 23327 OF 2022
Apana Buildcon LLP ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 22(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO.25929 OF 2022
Victory Realtors Pvt Ltd. ....Petitioner
V/s.
Income Tax Officer,
Ward 11(3)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO.1839 OF 2023
Meera Jadhav
::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 12:51:51 :::
2/5 production-wp-4397-23&ors.doc
Mayuresh ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 19(3) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO. 29687 OF 2022
Pradeep Ghisulal Rathod ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Central Circle 5(2)Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO. 30026 OF 2022
Gaurav Pradeep Rathod ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Central Circle 5(2) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO.30418 OF 2022
Famy Care Pvt Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 2(1)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO.33193 OF 2022
Urmiladevi Taparia ....Petitioner
V/s.
Income Tax Officer,
Ward 23(3)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO.1745 OF 2023
Santosh Kashinath Padhi ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Meera Jadhav
::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 12:51:51 :::
3/5 production-wp-4397-23&ors.doc
Circle 22(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO.12490 OF 2023
Flyjac Logistics Pvt Ltd. ....Petitioner
V/s.
Deputy Commissioner of Income Tax,
(TP) 2(1)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO.1414 OF 2023
Globeop Financial Services (India) Pvt Ltd. ....Petitioners
V/s.
Assistant Commissioner of Income Tax,
Circle 15(1)(2) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO.26915 OF 2022
Siemens Ltd. ....Petitioner
V/s.
Deputy Commissioner of Income Tax,
Circle 8(2)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO.103 OF 2023
Ranna Vipul Acharya ....Petitioner
V/s.
Income Tax Officer,
Ward 24(3)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO.244 OF 2023
Jyotiprasad Taparia ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 2(1)(1) Mumbai & Ors. ....Respondents
AND
Meera Jadhav
::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 12:51:51 :::
4/5 production-wp-4397-23&ors.doc
WRIT PETITION NO.245 OF 2023
Aruna Taparia ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 32(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO. 27148 OF 2022
L & T Investment Management Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 2(2)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION (L) NO.27166 OF 2022
L & T Investment Management Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 2(2)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO. 446 OF 2023
Narendrapal Gupta (HUF) ....Petitioner
V/s.
Income Tax Officer,
Ward 17(2)(1) Mumbai & Ors. ....Respondents
AND
WRIT PETITION NO. 450 OF 2023
Godrej Industries Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 14(1)(2) Mumbai & Ors. ....Respondents
----
Mr. Atul K Jasani for petitioners.
----
Meera Jadhav
::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 12:51:51 :::
5/5 production-wp-4397-23&ors.doc
CORAM : K.R. SHRIRAM &
FIRDOSH P. POONIWALLA, JJ.
DATED : 10th JULY 2023 P.C. :
1 Not on board. Upon mentioning taken on board. 2 Respondents to file reply and serve a copy thereof on or before 19th August 2023. Rejoinder, if any, to be filed and copy served by 4th September 2023.
3 Petitions be listed on 9th October 2023 for admission. 4 Ad-interim relief granted earlier to continue until 31 st October 2023.
(FIRDOSH P. POONIWALLA, J.) (K.R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 12:51:51 :::