Delhi High Court - Orders
Dr Anbumani Ramadoss vs Cbi on 29 April, 2024
$~32 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4442/2015
DR ANBUMANI RAMADOSS ..... Petitioner
Through: Mr Mohit Mathur, Sr. Advocate with
Mr Deepak Goe, Mr Tushar Gupta
and Ms V. Bhutani, Advocates.
versus
CBI ..... Respondent
Through: Mr Prasanta Varma, SPP for CBI with
Mr Pankaj Kumar, Mr Rakesh Palo,
Mr Rajesh Palo and Ms Pragya
Varma, Advocates.
33.
+ CRL.M.C. 4443/2015
ANBUMANI RAMADOSS ..... Petitioner
Through: Mr Mohit Mathur, Sr. Advocate with
Mr Deepak Goe, Mr Tushar Gupta
and Ms V. Bhutani, Advocates.
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF
NVESTIGATION) ..... Respondent
Through: Mr Prasanta Varma, SPP for CBI with
Mr Pankaj Kumar, Mr Rakesh Palo,
Mr Rajesh Palo and Ms Pragya
Varma, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 29.04.2024 CRL.M.A. 6570/2024 & CRL.M.A. 7413/2024 in CRL.M.C. 4442/2015 CRL.M.A. 6594/2024 & CRL.M.A. 6595/2024 in CRL.M.C. 4443/2015 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/05/2024 at 00:07:22 List for hearing on 10.05.2024 at 3:45 PM.
VIKAS MAHAJAN, J APRIL 29, 2024 MK This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/05/2024 at 00:07:22